Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Telangana - Subsection

Section 59(1)(f) in Telangana Urban Areas (Development) Act, 1975

(f)the form in which any application for permission under sections 13 and 14 shall be made and the particulars to be furnished in such application;