Supreme Court - Daily Orders
Nana Falgunrao Patole vs Nitin Jairam Gadkari on 6 January, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.8 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5691/2023
[Arising out of impugned final judgment and order dated 17-12-2021
in CAO No. 754/2020 30-09-2022 in CAO No. 211/2022 passed by the
High Court of Judicature at Bombay at Nagpur]
NANA FALGUNRAO PATOLE & ANR. Petitioner(s)
VERSUS
NITIN JAIRAM GADKARI & ORS. Respondent(s)
Date : 06-01-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Devadatt Kamat, Sr. Adv.
Mr. Shakul R. Ghatole, Adv.
Ms. Bhavana Duhoon, AOR
Mr. Harsh Pandey, Adv.
Mr. Ajay Desai, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice.
2. Dasti in addition is permitted.
3. List alongwith SLP(C)No.12480/2021.
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by INDU MARWAH Date: 2025.01.06 17:14:35 IST Reason: