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Madhya Pradesh High Court

D.B.Shrivastava vs The State Of M.P. on 20 February, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 15450 of 2003 (D.B.SHRIVASTAVA Vs THE STATE OF M.P.) Dated : 20-02-2023 Parties through their respective counsel.

Learned counsel for the parties submit that the issue involved in the case cannot be settled through mediation.

In view of the above, list the case in regular course.

(SANJAY DWIVEDI) JUDGE Devashish Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 2/21/2023 11:33:26 AM