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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(c) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(c)the applicant does not undertake to manufacture or process the feed in conformity with the provisions of this Act;