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Allahabad High Court

Shane Alam Hashmi And Others vs State Of U.P. And Others on 27 January, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 14

Case :- SERVICE SINGLE No. - 3148 of 1991

Petitioner :- Shane Alam Hashmi And Others
Respondent :- State Of U.P. And Others
Petitioner Counsel :- H.C.Awasthi
Respondent Counsel :- C.S.C.

Hon'ble Sanjay Misra,J.

It is stated that Sri R.K.Dixit and Sri R.P.Yadav are appearing on behalf of the petitioner but their names have not been printed in the cause list.

Office is directed to show the names of Sri R.K.Dixit and Sri R.P. Yadav as counsel for the petitioner when the matter is listed next.

Order Date :- 27.1.2010 Lbm/-