Allahabad High Court
Shane Alam Hashmi And Others vs State Of U.P. And Others on 27 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 14 Case :- SERVICE SINGLE No. - 3148 of 1991 Petitioner :- Shane Alam Hashmi And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- H.C.Awasthi Respondent Counsel :- C.S.C. Hon'ble Sanjay Misra,J.
It is stated that Sri R.K.Dixit and Sri R.P.Yadav are appearing on behalf of the petitioner but their names have not been printed in the cause list.
Office is directed to show the names of Sri R.K.Dixit and Sri R.P. Yadav as counsel for the petitioner when the matter is listed next.
Order Date :- 27.1.2010 Lbm/-