Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Odisha - Subsection Section 29(1)(h) in The Orissa Hindu Religious Endowments Act, 1951 (h)does not profess the religion or does not belong to the religious persuasion or denomination to which the institution belongs.