Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 276AA in The Income Tax Act, 1961 276AA. Failure to comply with the provisions of section 269-AB or section 269-I. - [Omitted by the Finance Act, 1986 (23 of 1986), section 37 (w.e.f. 1-10-1986).]
