Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 277] [Entire Act] State of Odisha - Subsection Section 277(3) in The Orissa Municipal Corporation Act, 2003 (3)The provision of Sub-section (2) shall apply to any variation of a contract involving an increase of more than ten percent on the expenditure involving in the original contract.
