Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(7) in Haryana Fisheries Rules, 1996 (7)The licensee or his agent or nominees shall not catch or expose for sale or barter, fish of any of the following species below the length of 30 cm :-(i)Rohu(ii)Mrigal(iii)Catla(iv)Mahaseer(v)Silver Carp(vi)Grass Carp(vii)Common Carp
