Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(a) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(a)Subject to the provisions of the Act, the Rules, Regulations and these Bye-laws, appointment, dismissal, removal, suspension and punishment of the employees and their emoluments and conditions of services shall be regulated and governed by the provisions of the service rules framed by the Board: