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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(a) in United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948

(a)require any person to furnish to such authority as may be specified in the order, such information in his possession relating to the property as may be so specified in the said order, and