Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(1)(a) in The M.P. Motor Vehicles Rules, 1994

(a)when prevented by accident, unmotorability of the route, or any unavoidable cause; and