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State of West Bengal - Section

Section 42 in Kolkata Municipal Corporation Act, 1980

42. Powers and functions of the Municipal Secretary.

(1)The Municipal Secretary shall be the Secretary to the Corporation and the Municipal Accounts Committee, and shall exercise such powers and discharge such functions as are conferred on him by or under this Act or as may be assigned to him by the Municipal Commissioner.
(2)The Municipal Secretary shall be responsible for the custody of all papers and documents connected with the proceedings of the Corporation, and the Municipal Accounts Committee, and shall preserve the same in such manner and for such period as may be determined by regulations.F. Works and Contracts