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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Telangana - Subsection

Section 53(iii) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(iii)A grant to meet such additional items of expenditure, recurring and non-recurring, as the Government deems necessary for the proper functioning of the University;