Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in Registration and Licensing of Industrial Undertakings Rules, 1952 20. Penalty for contravention of rules. - Whosoever contravenes or attempts to contravene or abets the contravention of any of these rules shall be punishable under Section 24 of the Act.
