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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(d) in The Paschim Banga Unani System Of Medicine Act, 1979

(d)to provide for the grant of licences to manufacturers, stockists or sellers of Unani drugs and medicines and for the conditions for the grant of such licences including conditions regarding strength, potency, composition or other particulars of such drugs or medicines being marked on the containers, covers or wrappings thereof;