Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(3) in The Rajasthan Legal Aid Rules, 1984 (3)Notwithstanding anything contained in sub-rule (2) of this rule, the Committee shall be entitled to co-opt any person or persons not exceeding two as member or members of the Committee.
