Section 115(2)(d) in Punjab Panchayat Samitis and Zila Parishads Act, 1961
(d)for generally determining the relations between the Panchayat Samitis, Zila Parishads and Gram Panchayats and guiding the Panchayat Samitis and Zila Parishads and the Government Officers in all matters connected with the carrying out of the provisions of this Act;