Supreme Court - Daily Orders
Chitra Sharma vs Union Of India on 4 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(C)No.744/17 etc.etc. 1
ITEM NO.53 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).744/2017
CHITRA SHARMA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(and IA No.30118/2018-impleading party and IA No.30122/2018-
CLARIFICATION/DIRECTION and IA No.30125/2018-impleading party and
IA No.30133/2018-impleading party and IA No.30140/2018-impleading
party and IA No.32031/2018-impleading party and IA No.32977/2018-
INTERVENTION APPLICATION and IA No.32978/2018-
CLARIFICATION/DIRECTION and IA No.33431/2018-STAY APPLICATION
)
WITH
W.P.(C) No.782/2017 (X)
W.P.(C) No.783/2017 (X)
SLP(C) No.24001/2017 (XI)
W.P.(C) No.803/2017 (X)
W.P.(C) No. 805/2017 (X)
(FOR STAY APPLICATION ON IA 84812/2017)
SLP(C) No.24002/2017 (XI)
(FOR PERMISSION TO FILE SLP/TP ON IA 84838/2017 FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS ON IA 84839/2017 FOR
INTERVENTION/IMPLEADMENT ON IA 84840/2017 and IA No.88057/2017-
INTERVENTION/IMPLEADMENT and IA No.88410/2017-
CLARIFICATION/DIRECTION and IA No.88689/2017-INTERVENTION
APPLICATION and IA No.88696/2017-MODIFICATION and IA No.89329/2017-
INTERVENTION/IMPLEADMENT and IA No.115034/2017-INTERVENTION
APPLICATION and IA No.119047/2017-impleading party)
W.P.(C) No.950/2017 (X)
W.P.(C) No.860/2017 (X)
(FOR ADMISSION)
SLP(C) No.36396/2017 (XI)
(FOR ADMISSION and I.R. and IA No.98200/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.98186/2017-APPLICATION FOR
IMPLEADMENT OF RESPONDENTS and IA No.98181/2017-PERMISSION TO FILE
SLP/TP and IA No.98204/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.137592/2017-CLARIFICATION/DIRECTION)
Diary No(s).33267/2017 (XI)
(FOR ADMISSION and I.R. and IA No.129410/2017-EXEMPTION FROM FILING
Signature Not Verified
C/C OF THE IMPUGNED JUDGMENT and IA No.131630/2017-
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.07.06
17:25:19 IST
INTERVENTION/IMPLEADMENT and IA No.129408/2017-PERMISSION TO FILE
Reason:
SLP/TP and IA No.129406/2017-CONDONATION OF DELAY IN REFILING and
IA No.129413/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
W.P.(C) No.319/2018 (X)
(FOR ADMISSION and IA No.52566/2018-STAY APPLICATION)
WP(C)No.744/17 etc.etc. 2
W.P.(C) No.511/2018 (X)
(FOR ADMISSION and IA No.72782/2018-APPLICATION FOR INTERIM RELIEF)
Date : 04-07-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Amicus Curiae (s) Mr.Pawanshree Agrawal, Adv.
For Petitioner(s) Mr.Colin Gonsalves, Sr.Adv.
Ms.Madhusmita Bora, AOR
Mr.Ajit Kumar Sinha, Sr.Adv.
Mr. Ashwarya Sinha, AOR
Ms.Priyanka Sinha, Adv.
Mr.Srijan Sinha, Adv.
Ms.Mohini Prtiya, Adv.
Ms. Mohna, In-person
Ms.Geetali Talukdar, Adv.
Mr.Arun Monga, Adv.
Ms.Divya Sharma, Adv.
Mr. Gopal Jha, AOR
Mr.Manoj Goel, Adv.
Mr. Shuvodeep Roy, AOR
Mr.Fuzail Ahmad Ayyubi, AOR
Mr.Ibad Mushtaq, Adv.
Ms.Aditi Gupta, Adv.
Mr.Jawad Tariq, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Ambhoj Kumar Sinha, AOR
Ms. Praveena Gautam, AOR
Ms. Aparna Bhat, AOR
Mr.Mayank Sapra, Adv.
Mr. Tishampati Sen, AOR
Mr. Alok Shukla, AOR
Mr.Rachit Mittal, Adv.
Ms.Tanvi Aggarwal, Adv.
Dr. Kailash Chand, AOR
WP(C)No.744/17 etc.etc. 3
Ms. Anne Mathew, AOR
Mr. Himanshu Shekhar, AOR
Mr. Amit Pawan, AOR
Ms. Rashmi Nandakumar, AOR
Mr.V.P.Singh, Adv.
Mr.Priyank, Adv.
Ms. Anannya Ghosh, AOR
Mrs. Revathy Raghavan, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. Karunakar Mahalik, AOR
Mr.Prashant Kumar, Adv.
Mr. Shantanu Sagar, AOR
Mr. R. P. Gupta, AOR
Mr. Shovan Mishra, AOR
Mr. Kaushik Choudhury, AOR
Mr.T.N.Durga Prasad, Adv.
Mr.Siddhrth Jain, Adv.
Mr. Bijoy Kumar Jain, AOR
Mr.J.Sai Deepak, Adv.
Mr. Suvidutt M.S., AOR
Mr.Avinash Sharma, Adv.
Mr.Samarendra Nath Verma, Petitioner-in-person
Mr.Kailash Pd.Pandey, Adv.
For Respondent(s)/ Mr.Sidharth Luthra, Sr.Adv.
Applicant(s) Dr.Lalit Bhasin, Adv.
Ms.Palak Chadha, Adv.
Mr. Mudit Sharma, AOR
Mr.F.S.Nariman, Sr.Adv.
Mr.Anupam Lal Das, AOR
Mr.Vishal Gupta, Adv.
Mr.Anirudh Singh, Adv.
Mr.Krishanu Barua, Adv.
Mr.Abhishek Rai, Adv.
Mr.Paras Choudhary, Adv.
Mr.Subash Sharma, Adv.
Mr.Sidharth Aggarwal, Adv.
WP(C)No.744/17 etc.etc. 4
Mr.Anand Grover, Sr.Adv.
Mr.Ramakant Rai, Adv.
Mr.Syed Jafar Alam, AOR
Ms.Mehak Suri, Adv.
Ms.Madhvi Dewan, Sr.Adv.
Syed Shahid Husain Rizvi, Adv.
Mr.Harish V.Shankar, Adv.
Mr.Arvind Kr.Sharma, Adv.
Ms.Anil Katiyar, Adv.
Mr.Ravindra Srivastava, Sr.Adv.
Mr.Shiv Sagar Tiwari, AOR
Ms.Nancy Mittal, Adv.
Mr.Ravi Shanker Jaiswal, Adv.
Mrs.V.Mohana, Sr.Adv.
Mr.Harish V.Shankar, Adv.
Mr.B.V.Balram Das, Adv.
Ms. Kavita Jha, AOR
Mr.Vaibhav Kulkarni, Adv.
Mr.Bishwajit Dubey, Adv.
Ms.Srideepa Bhattacharayya, Adv.
Mr.Manpreet Lamba, Adv.
For M/S.Cyril Amarchand Mangaldas Aor, AOR
Mr. Sandeep Devashish Das, AOR
Ms. Swarupama Chaturvedi, AOR
Mr.B.N.Dubey, Adv.
Mr.Pawan Upadhyay, Adv.
Mr.Sarvjit Pratap Singh, Adv.
Mr.Ratik Sharma, Adv.
Mr.Akash Tyagi, Adv.
Mr.Karan Bharihok, Adv.
Mr.Sarvjit Pratap Singh, Adv.
For Unuc Legal Llp, AOR
Mr. Ajit Sharma, AOR
Mr. Ashwarya Sinha, AOR
Mr. Bijoy Kumar Jain, AOR
Mr. Varinder Kumar Sharma, Adv.
Ms.Parul Sharma, Adv.
Mrs. Anil Katiyar, AOR
Mrs. Taruna Singh Gohil, AOR
WP(C)No.744/17 etc.etc. 5
Mr. Amit Sharma, AOR
Mr. Naveen Kumar, AOR
Mr.Vishnu Sharma, Adv.
Ms.Anupama Sharma, Adv.
Mr.Mohit Rai, Adv.
Mr.Akhileswar Jha, Adv.
Mr.Mangaljit Mukherjee, Adv.
Mrs.Debarpita Basu, Adv.
Mr.Sagnik Basu, Adv.
Mr.B.P.Yadav, Adv.
Mrs. Sarla Chandra, AOR
Mr. Arun K. Sinha, AOR
Ms. Prerna Mehta, AOR
Mr. Sachin Patil, AOR
Mr. Partha Sil, AOR
Mr. M. A. Krishna Moorthy, AOR
Mr. K. K. Mohan, AOR
Mr. Raj Kishor Choudhary, AOR
Mr.Rajiv K.Virmani, Adv.
Mr.Atul Malhotra, Adv.
Mr.Gaurav Jain, Adv.
Mr. Yadav Narender Singh, AOR
Mr. Ashok Mathur, AOR
Mr. Rabin Majumder, AOR
Ms. Shashi Kiran, AOR
Ms.Priya Sharma, Adv.
Mr.Prathvi Raj Chauhan, Adv.
Ms.Shashi Kiran, Adv.
Mr.Satish Chandra, Adv.
Mr.Manoj Jain, Adv.
Mr.Anup Jain, AOR
Mr.Abhishek Baid, Adv.
Mr.Vibhu Tiwari, Adv.
Mr.Praneet Das, Adv.
Mr. Kedar Nath Tripathy, AOR
WP(C)No.744/17 etc.etc. 6
Mr. T. Harish Kumar, AOR
Mr. Talha Abdul Rahman, AOR
Mr. Abhijat P. Medh, AOR
Mr. Pradeep Kumar Bakshi, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Ravindra Kumar, AOR
Ms. Sharmila Upadhyay, AOR
Ms. Madhusmita Bora, AOR
Mr. Ranjan Kumar Pandey, AOR
Mr.Sahil Mullick, Adv.
Mr.Hitesh Kumar Sharma, Adv.
Mr.S.K.Rajora, Adv.
Mr. Praveen Swarup, AOR
Mr. Shekhar Kumar, AOR
Ms. Supriya Juneja, AOR
Mr.Bharat Monga, Adv.
Mr.V.Sudeer, Adv.
Mr.M.B.Ramasubba Raju, Adv.
Ms.Megha Khanna, Adv.
Ms.Soumyashree Kulkarni, Adv.
Mr.M.Chandra Sekhar, Adv.
Mr. Balaji Srinivasan, AOR
Mr.K.L.N.V.Veeranjaneyulu, Adv.
Mr.Sudhir Aggarwal, Adv.
Mr. Rajeev Kumar Bansal, AOR
Mr.Anil Nag, Adv.
Mr.Arun Singh, Adv.
Mr.Abhilash Nag, Adv.
Ms.Rajni, Adv.
Mr. Rajeev Kumar Bansal, AOR
Mr. Abhishek Yadav, AOR
Mr. Amarjit Singh Bedi, AOR
Ms. Garima Bajaj, AOR
Mr.R.M.Bajaj, Adv.
Mr.Nakul Dewan, Adv.
WP(C)No.744/17 etc.etc. 7
Mr. Ejaz Maqbool, AOR
Ms.Tanya Shree, Adv.
Mr.Kunwar Aditya Singh, Adv.
Mr. P. V. Dinesh, Adv.
Ms.Sindhu T.P., Adv.
Mr. Arjun Garg, AOR
Mr.Aakash Nandolia, Adv.
Ms.Shweta Chaurasia, Adv.
Ms.Vrinda Kapoor, Adv.
Mr. Sarvam Ritam Khare, AOR
Mr.Vivek Sareen, Adv.
Mr.Aakarshan Aditya, Adv.
Mr.Vibhu Tiwari, Adv.
Mr. Md. Rashid Saeed, AOR
Ms. Manjeet Chawla, AOR
Ms. Liz Mathew, AOR
Ms. Sujeeta Srivastava, AOR
Mr.Apoorv Shukla, Adv.
Mr. Kunal Cheema, AOR
Mr. Sudhir Naagar, AOR
Mrs. Gargi Khanna, AOR
Mr.Arun Aggarwal, AOR
Mr.Anshika Agarwal, Adv.
Mr.Anindya P.K., Adv.
Mr.Mukesh Jain, Adv.
Ms.Asha Jain Madan, Adv.
Mr.B.A.S.Jadon, Adv.
Mrs.K.Enatoli Sema, Adv.
Mr.Edward Belho, Adv.
Mr.Amit Kumar Singh, Adv.
Mr.K.Luikang Michael, Adv.
Mr.Anivesh Bhardwaj, Adv.
For Mr.Lakshminarayanan, Adv.
Mr.Parag Maini, Adv.
Syed Sarfaraz Karim, Adv.
WP(C)No.744/17 etc.etc. 8
Mr.Rajat Navet, Adv.
Ms.Sanya Talwar, Adv.
Mr.Mohit Chaudhary, Adv.
Ms.Garima Sharma, Adv.
Ms.Puja Sharma, Adv.
Mr. Neeraj Kumar Gupta, AOR
Mr.Alok Shukla, Adv.
Mr.Anil Kumar, Adv.
Mr.Nitin Singh, Adv.
Mr.Anjani Kumar, Adv.
Mr.Ranjeet Kumar Singh, Adv.
Mr.Santosh Kr.Sethi, Adv.
Mr.Arjun Jaidka, Adv.
Mr.Mithilesh Kumar Singh, Adv.
Mr.Yunus Malik, Adv.
Ms.Renu Verma, Adv.
Ms.Khushali Bakshi, Adv.
Ms.Farha Malik, Adv.
Mr.Samir Malik, Adv.
Mr.Rahul Narayan, Adv.
Ms.Payal Chawla, Adv.
Mr.Shashwat Goel, Adv.
Mr.Anand Kumar Sethi, Adv.
Mr.Vikas Upadhyay, Adv.
Mr.Vidit Monga, Adv.
Mr.Aneesh Mittal, Adv.
Mr.Shreya Sharma, Adv.
Mr.Sunil Malhotra, Adv.
Mr.P.N.Puri, Adv.
Mrs.Reeta Dewan Puri, Adv.
Mr.Rajesh Mahna, Adv.
Mr.R.Ramanand, Adv.
Mr.Bhargava V.Desai, Adv.
Mr.Akshat Malpani, Adv.
Mr.S.K.Bhattacharya, Adv.
Mr.L.K.Paonam, Adv.
Mr.Niraj Bobby Paonam, Adv.
Mrs.Tomthinnganbi Koijam, Adv.
Ms.Ruchi Kohli, Adv.
Mr.Sonam Sharma, Adv.
Ms.Nidhi Jaswal, Adv.
WP(C)No.744/17 etc.etc. 9
Ms.Gargi Jha, Adv.
Mr.Ajay Marwah, Adv.
Mr.Mool Singh, Adv.
Mr.Subodh S.Patil, Adv.
Mrs.Supriya Patil, Adv.
Mr.Mayank Pandey, Adv.
Mr.Anivesh Bhardwaj, Adv.
Mr.C.S.Ashri, Adv.
Mr.S.S.Ray, Adv.
Mr.Vaibhav Gulia, Adv.
Ms.Rakhi Ray, Adv.
Mr.Anand Prasad, Adv.
Mr.Sandeep S.Das, Adv.
Mr.Mahek Khurana, Adv.
Ms.Surbhi Sharma, Adv.
Mr.Ajay Jain, Adv.
Mr.Jinendra Jain, AOR
Mr.Pranay Jain, Adv.
Ms.Aastha Chopra, Adv.
Mr.Brijesh Yadav, Adv.
Mr.Chirag Aneja, Adv.
Mr.Ajay Jain, Adv.
Mr.Ajay Sharma, AOR
Mr.Pranay Jain, Adv.
Mr.Brijesh Yadav, Adv.
Mr.Chirag Aneja, Adv.
Mr.Jasbir Singh Malik, Adv.
Ms.Usha Nandini V., Adv.
Ms. Sujeeta Srivastava, AOR
Mr.Niraj Gupta, Adv.
Ms.Anshu Gupta, Adv.
Mr.Anand, Adv.
Mr.Abhijit Sengupta, Adv.
Mr.Sahil Sethi, Adv.
Mr.Shivam Sharma, Adv.
Ms.Astha Sharma, Adv.
Mr.Suchit Mohanty, Adv.
Mr.Prakash Ranjan Nayak, Adv.
WP(C)No.744/17 etc.etc. 10
UPON hearing the counsel the Court made the following
O R D E R
W.P.(C)No.744/2017, W.P.(C)No.782/2017, W.P.(C)No.783/2017, SLP(C)No.24001/2017, W.P.C)No.803/2017, W.P.(C)No.805/2017, SLP(C)No.24002/2017, W.P.(C)No.950/2017, W.P.(C)No.860/2017, SLP(C)No.36396/2017, D.No.33267/2017 & W.P.(C)No.511/2018 Let these matters be listed on 13.07.2018 to enable Mr.Anupam Lal Das, the assisting counsel of Mr.F.S.Nariman, learned senior counsel for the respondent, to obtain instructions on the suggestion given by the Court today.
W.P.(C)No.319/2018
Let this matter be de-tagged from this batch and be listed after four weeks.
(Chetan Kumar) (H.S.Parasher) AR-cum-PS Assistant Registrar