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Supreme Court - Daily Orders

Chitra Sharma vs Union Of India on 4 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     WP(C)No.744/17 etc.etc.                 1

     ITEM NO.53                          COURT NO.1                SECTION PIL-W

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

                               Writ Petition(s)(Civil) No(s).744/2017

     CHITRA SHARMA & ORS.                                           Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     (and IA No.30118/2018-impleading party and IA No.30122/2018-
     CLARIFICATION/DIRECTION and IA No.30125/2018-impleading party and
     IA No.30133/2018-impleading party and IA No.30140/2018-impleading
     party and IA No.32031/2018-impleading party and IA No.32977/2018-
     INTERVENTION      APPLICATION       and      IA       No.32978/2018-
     CLARIFICATION/DIRECTION   and  IA   No.33431/2018-STAY   APPLICATION
     )
     WITH
     W.P.(C) No.782/2017 (X)
     W.P.(C) No.783/2017 (X)
     SLP(C) No.24001/2017 (XI)
     W.P.(C) No.803/2017 (X)
     W.P.(C) No. 805/2017 (X)
     (FOR STAY APPLICATION ON IA 84812/2017)
     SLP(C) No.24002/2017 (XI)
     (FOR PERMISSION TO FILE SLP/TP   ON IA 84838/2017 FOR PERMISSION TO
     FILE ADDITIONAL DOCUMENTS ON IA 84839/2017 FOR
     INTERVENTION/IMPLEADMENT ON IA 84840/2017 and IA No.88057/2017-
     INTERVENTION/IMPLEADMENT and IA No.88410/2017-
     CLARIFICATION/DIRECTION and IA No.88689/2017-INTERVENTION
     APPLICATION and IA No.88696/2017-MODIFICATION and IA No.89329/2017-
     INTERVENTION/IMPLEADMENT and IA No.115034/2017-INTERVENTION
     APPLICATION and IA No.119047/2017-impleading party)
     W.P.(C) No.950/2017 (X)
     W.P.(C) No.860/2017 (X)
     (FOR ADMISSION)
     SLP(C) No.36396/2017 (XI)
     (FOR ADMISSION and I.R. and IA No.98200/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.98186/2017-APPLICATION FOR
     IMPLEADMENT OF RESPONDENTS and IA No.98181/2017-PERMISSION TO FILE
     SLP/TP     and IA No.98204/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS and IA No.137592/2017-CLARIFICATION/DIRECTION)
     Diary No(s).33267/2017 (XI)
     (FOR ADMISSION and I.R. and IA No.129410/2017-EXEMPTION FROM FILING
Signature Not Verified


     C/C OF THE IMPUGNED JUDGMENT and IA No.131630/2017-
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.07.06
17:25:19 IST

     INTERVENTION/IMPLEADMENT and IA No.129408/2017-PERMISSION TO FILE
Reason:



     SLP/TP and IA No.129406/2017-CONDONATION OF DELAY IN REFILING and
     IA No.129413/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
     W.P.(C) No.319/2018 (X)
     (FOR ADMISSION and IA No.52566/2018-STAY APPLICATION)
WP(C)No.744/17 etc.etc.             2

W.P.(C) No.511/2018 (X)
(FOR ADMISSION and IA No.72782/2018-APPLICATION FOR INTERIM RELIEF)

Date : 04-07-2018 These petitions were called on for hearing today.

CORAM :
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE A.M. KHANWILKAR
              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

Amicus Curiae (s)         Mr.Pawanshree Agrawal, Adv.

For Petitioner(s)         Mr.Colin Gonsalves, Sr.Adv.
                          Ms.Madhusmita Bora, AOR

                          Mr.Ajit Kumar Sinha, Sr.Adv.
                          Mr. Ashwarya Sinha, AOR
                          Ms.Priyanka Sinha, Adv.
                          Mr.Srijan Sinha, Adv.
                          Ms.Mohini Prtiya, Adv.

                          Ms. Mohna, In-person
                          Ms.Geetali Talukdar, Adv.

                          Mr.Arun Monga, Adv.
                          Ms.Divya Sharma, Adv.
                          Mr. Gopal Jha, AOR

                          Mr.Manoj Goel, Adv.
                          Mr. Shuvodeep Roy, AOR

                          Mr.Fuzail Ahmad Ayyubi, AOR
                          Mr.Ibad Mushtaq, Adv.
                          Ms.Aditi Gupta, Adv.
                          Mr.Jawad Tariq, Adv.

                          Mr. Pukhrambam Ramesh Kumar, AOR

                          Mr. Ambhoj Kumar Sinha, AOR

                          Ms. Praveena Gautam, AOR

                          Ms. Aparna Bhat, AOR
                          Mr.Mayank Sapra, Adv.

                          Mr. Tishampati Sen, AOR

                          Mr. Alok Shukla, AOR

                           Mr.Rachit Mittal, Adv.
                           Ms.Tanvi Aggarwal, Adv.
                          Dr. Kailash Chand, AOR
WP(C)No.744/17 etc.etc.                3

                          Ms. Anne Mathew, AOR
                          Mr. Himanshu Shekhar, AOR

                          Mr. Amit Pawan, AOR

                          Ms. Rashmi Nandakumar, AOR

                          Mr.V.P.Singh, Adv.
                          Mr.Priyank, Adv.
                          Ms. Anannya Ghosh, AOR

                          Mrs. Revathy Raghavan, AOR

                          Mr. Dharmendra Kumar Sinha, AOR

                          Mr. Karunakar Mahalik, AOR

                          Mr.Prashant Kumar, Adv.
                          Mr. Shantanu Sagar, AOR

                          Mr. R. P. Gupta, AOR

                          Mr. Shovan       Mishra, AOR

                          Mr. Kaushik Choudhury, AOR
                          Mr.T.N.Durga Prasad, Adv.
                          Mr.Siddhrth Jain, Adv.

                          Mr. Bijoy Kumar Jain, AOR

                          Mr.J.Sai Deepak, Adv.
                          Mr. Suvidutt M.S., AOR
                          Mr.Avinash Sharma, Adv.

                          Mr.Samarendra Nath Verma, Petitioner-in-person

                          Mr.Kailash Pd.Pandey, Adv.

For Respondent(s)/        Mr.Sidharth Luthra, Sr.Adv.
Applicant(s)              Dr.Lalit Bhasin, Adv.
                          Ms.Palak Chadha, Adv.
                          Mr. Mudit Sharma, AOR

                          Mr.F.S.Nariman, Sr.Adv.
                          Mr.Anupam Lal Das, AOR
                          Mr.Vishal Gupta, Adv.
                          Mr.Anirudh Singh, Adv.
                          Mr.Krishanu Barua, Adv.
                          Mr.Abhishek Rai, Adv.
                          Mr.Paras Choudhary, Adv.
                          Mr.Subash Sharma, Adv.
                          Mr.Sidharth Aggarwal, Adv.
WP(C)No.744/17 etc.etc.            4

                          Mr.Anand Grover, Sr.Adv.
                          Mr.Ramakant Rai, Adv.
                          Mr.Syed Jafar Alam, AOR
                          Ms.Mehak Suri, Adv.

                          Ms.Madhvi Dewan, Sr.Adv.
                          Syed Shahid Husain Rizvi, Adv.
                          Mr.Harish V.Shankar, Adv.
                          Mr.Arvind Kr.Sharma, Adv.
                          Ms.Anil Katiyar, Adv.

                          Mr.Ravindra Srivastava, Sr.Adv.
                          Mr.Shiv Sagar Tiwari, AOR
                          Ms.Nancy Mittal, Adv.
                          Mr.Ravi Shanker Jaiswal, Adv.

                          Mrs.V.Mohana, Sr.Adv.
                          Mr.Harish V.Shankar, Adv.
                          Mr.B.V.Balram Das, Adv.

                          Ms. Kavita Jha, AOR
                          Mr.Vaibhav Kulkarni, Adv.

                          Mr.Bishwajit Dubey, Adv.
                          Ms.Srideepa Bhattacharayya, Adv.
                          Mr.Manpreet Lamba, Adv.
                          For M/S.Cyril Amarchand Mangaldas Aor, AOR

                          Mr. Sandeep Devashish Das, AOR

                          Ms. Swarupama Chaturvedi, AOR
                          Mr.B.N.Dubey, Adv.

                          Mr.Pawan Upadhyay, Adv.
                          Mr.Sarvjit Pratap Singh, Adv.
                          Mr.Ratik Sharma, Adv.
                          Mr.Akash Tyagi, Adv.
                          Mr.Karan Bharihok, Adv.
                          Mr.Sarvjit Pratap Singh, Adv.
                          For Unuc Legal Llp, AOR

                          Mr. Ajit Sharma, AOR

                          Mr. Ashwarya Sinha, AOR

                          Mr. Bijoy Kumar Jain, AOR

                          Mr. Varinder Kumar Sharma, Adv.
                          Ms.Parul Sharma, Adv.

                          Mrs. Anil Katiyar, AOR

                          Mrs. Taruna Singh Gohil, AOR
WP(C)No.744/17 etc.etc.            5

                          Mr. Amit Sharma, AOR

                          Mr. Naveen Kumar, AOR

                          Mr.Vishnu Sharma, Adv.
                          Ms.Anupama Sharma, Adv.
                          Mr.Mohit Rai, Adv.
                          Mr.Akhileswar Jha, Adv.

                          Mr.Mangaljit Mukherjee, Adv.
                          Mrs.Debarpita Basu, Adv.
                          Mr.Sagnik Basu, Adv.
                          Mr.B.P.Yadav, Adv.
                          Mrs. Sarla Chandra, AOR

                          Mr. Arun K. Sinha, AOR

                          Ms. Prerna Mehta, AOR

                          Mr. Sachin Patil, AOR

                          Mr. Partha Sil, AOR

                          Mr. M. A. Krishna Moorthy, AOR

                          Mr. K. K. Mohan, AOR

                          Mr. Raj Kishor Choudhary, AOR

                          Mr.Rajiv K.Virmani, Adv.
                          Mr.Atul Malhotra, Adv.
                          Mr.Gaurav Jain, Adv.
                          Mr. Yadav Narender Singh, AOR

                          Mr. Ashok Mathur, AOR

                          Mr. Rabin Majumder, AOR

                          Ms. Shashi Kiran, AOR
                          Ms.Priya Sharma, Adv.
                          Mr.Prathvi Raj Chauhan, Adv.

                          Ms.Shashi Kiran, Adv.
                          Mr.Satish Chandra, Adv.
                          Mr.Manoj Jain, Adv.

                          Mr.Anup Jain, AOR
                          Mr.Abhishek Baid, Adv.
                          Mr.Vibhu Tiwari, Adv.
                          Mr.Praneet Das, Adv.

                          Mr. Kedar Nath Tripathy, AOR
WP(C)No.744/17 etc.etc.            6

                          Mr. T. Harish Kumar, AOR

                          Mr. Talha Abdul Rahman, AOR

                          Mr. Abhijat P. Medh, AOR

                          Mr. Pradeep Kumar Bakshi, AOR

                          Mr. Mukesh Kumar Maroria, AOR

                          Mr. Ravindra Kumar, AOR

                          Ms. Sharmila Upadhyay, AOR

                          Ms. Madhusmita Bora, AOR

                          Mr. Ranjan Kumar Pandey, AOR

                          Mr.Sahil Mullick, Adv.
                          Mr.Hitesh Kumar Sharma, Adv.
                          Mr.S.K.Rajora, Adv.
                          Mr. Praveen Swarup, AOR

                          Mr. Shekhar Kumar, AOR

                          Ms. Supriya Juneja, AOR
                          Mr.Bharat Monga, Adv.

                          Mr.V.Sudeer, Adv.
                          Mr.M.B.Ramasubba Raju, Adv.
                          Ms.Megha Khanna, Adv.
                          Ms.Soumyashree Kulkarni, Adv.
                          Mr.M.Chandra Sekhar, Adv.
                          Mr. Balaji Srinivasan, AOR

                          Mr.K.L.N.V.Veeranjaneyulu, Adv.
                          Mr.Sudhir Aggarwal, Adv.
                          Mr. Rajeev Kumar Bansal, AOR

                          Mr.Anil Nag, Adv.
                          Mr.Arun Singh, Adv.
                          Mr.Abhilash Nag, Adv.
                          Ms.Rajni, Adv.
                          Mr. Rajeev Kumar Bansal, AOR

                          Mr. Abhishek Yadav, AOR

                          Mr. Amarjit Singh Bedi, AOR

                          Ms. Garima Bajaj, AOR
                          Mr.R.M.Bajaj, Adv.

                          Mr.Nakul Dewan, Adv.
WP(C)No.744/17 etc.etc.            7

                          Mr. Ejaz Maqbool, AOR
                          Ms.Tanya Shree, Adv.
                          Mr.Kunwar Aditya Singh, Adv.

                          Mr. P. V. Dinesh, Adv.
                          Ms.Sindhu T.P., Adv.

                          Mr. Arjun Garg, AOR
                          Mr.Aakash Nandolia, Adv.

                          Ms.Shweta Chaurasia, Adv.
                          Ms.Vrinda Kapoor, Adv.
                          Mr. Sarvam Ritam Khare, AOR

                          Mr.Vivek Sareen, Adv.
                          Mr.Aakarshan Aditya, Adv.
                          Mr.Vibhu Tiwari, Adv.
                          Mr. Md. Rashid Saeed, AOR

                          Ms. Manjeet Chawla, AOR

                          Ms. Liz Mathew, AOR

                          Ms. Sujeeta Srivastava, AOR

                          Mr.Apoorv Shukla, Adv.
                          Mr. Kunal Cheema, AOR

                          Mr. Sudhir Naagar, AOR

                          Mrs. Gargi Khanna, AOR

                          Mr.Arun Aggarwal, AOR
                          Mr.Anshika Agarwal, Adv.
                          Mr.Anindya P.K., Adv.

                          Mr.Mukesh Jain, Adv.

                          Ms.Asha Jain Madan, Adv.

                          Mr.B.A.S.Jadon, Adv.

                          Mrs.K.Enatoli Sema, Adv.
                          Mr.Edward Belho, Adv.
                          Mr.Amit Kumar Singh, Adv.
                          Mr.K.Luikang Michael, Adv.

                          Mr.Anivesh Bhardwaj, Adv.
                          For Mr.Lakshminarayanan, Adv.

                          Mr.Parag Maini, Adv.

                          Syed Sarfaraz Karim, Adv.
WP(C)No.744/17 etc.etc.            8


                          Mr.Rajat Navet, Adv.
                          Ms.Sanya Talwar, Adv.

                          Mr.Mohit Chaudhary, Adv.
                          Ms.Garima Sharma, Adv.
                          Ms.Puja Sharma, Adv.

                          Mr. Neeraj Kumar Gupta, AOR
                          Mr.Alok Shukla, Adv.
                          Mr.Anil Kumar, Adv.
                          Mr.Nitin Singh, Adv.
                          Mr.Anjani Kumar, Adv.
                          Mr.Ranjeet Kumar Singh, Adv.

                          Mr.Santosh Kr.Sethi, Adv.
                          Mr.Arjun Jaidka, Adv.
                          Mr.Mithilesh Kumar Singh, Adv.

                          Mr.Yunus Malik, Adv.
                          Ms.Renu Verma, Adv.
                          Ms.Khushali Bakshi, Adv.
                          Ms.Farha Malik, Adv.
                          Mr.Samir Malik, Adv.

                          Mr.Rahul Narayan, Adv.
                          Ms.Payal Chawla, Adv.
                          Mr.Shashwat Goel, Adv.
                          Mr.Anand Kumar Sethi, Adv.

                          Mr.Vikas Upadhyay, Adv.
                          Mr.Vidit Monga, Adv.

                          Mr.Aneesh Mittal, Adv.
                          Mr.Shreya Sharma, Adv.

                          Mr.Sunil Malhotra, Adv.
                          Mr.P.N.Puri, Adv.
                          Mrs.Reeta Dewan Puri, Adv.

                          Mr.Rajesh Mahna, Adv.
                          Mr.R.Ramanand, Adv.
                          Mr.Bhargava V.Desai, Adv.
                          Mr.Akshat Malpani, Adv.

                          Mr.S.K.Bhattacharya, Adv.
                          Mr.L.K.Paonam, Adv.
                          Mr.Niraj Bobby Paonam, Adv.
                          Mrs.Tomthinnganbi Koijam, Adv.

                          Ms.Ruchi Kohli, Adv.
                          Mr.Sonam Sharma, Adv.
                          Ms.Nidhi Jaswal, Adv.
WP(C)No.744/17 etc.etc.            9

                          Ms.Gargi Jha, Adv.

                          Mr.Ajay Marwah, Adv.
                          Mr.Mool Singh, Adv.

                          Mr.Subodh S.Patil, Adv.
                          Mrs.Supriya Patil, Adv.

                          Mr.Mayank Pandey, Adv.

                          Mr.Anivesh Bhardwaj, Adv.
                          Mr.C.S.Ashri, Adv.

                          Mr.S.S.Ray, Adv.
                          Mr.Vaibhav Gulia, Adv.
                          Ms.Rakhi Ray, Adv.

                          Mr.Anand Prasad, Adv.
                          Mr.Sandeep S.Das, Adv.
                          Mr.Mahek Khurana, Adv.
                          Ms.Surbhi Sharma, Adv.

                          Mr.Ajay Jain, Adv.
                          Mr.Jinendra Jain, AOR
                          Mr.Pranay Jain, Adv.
                          Ms.Aastha Chopra, Adv.
                          Mr.Brijesh Yadav, Adv.
                          Mr.Chirag Aneja, Adv.

                          Mr.Ajay Jain, Adv.
                          Mr.Ajay Sharma, AOR
                          Mr.Pranay Jain, Adv.
                          Mr.Brijesh Yadav, Adv.
                          Mr.Chirag Aneja, Adv.

                          Mr.Jasbir Singh Malik, Adv.
                          Ms.Usha Nandini V., Adv.

                          Ms. Sujeeta Srivastava, AOR

                          Mr.Niraj Gupta, Adv.
                          Ms.Anshu Gupta, Adv.

                          Mr.Anand, Adv.
                          Mr.Abhijit Sengupta, Adv.

                          Mr.Sahil Sethi, Adv.
                          Mr.Shivam Sharma, Adv.
                          Ms.Astha Sharma, Adv.

                          Mr.Suchit Mohanty, Adv.
                          Mr.Prakash Ranjan Nayak, Adv.
WP(C)No.744/17 etc.etc.                      10

                UPON hearing the counsel the Court made the following
                                   O R D E R

W.P.(C)No.744/2017, W.P.(C)No.782/2017, W.P.(C)No.783/2017, SLP(C)No.24001/2017, W.P.C)No.803/2017, W.P.(C)No.805/2017, SLP(C)No.24002/2017, W.P.(C)No.950/2017, W.P.(C)No.860/2017, SLP(C)No.36396/2017, D.No.33267/2017 & W.P.(C)No.511/2018 Let these matters be listed on 13.07.2018 to enable Mr.Anupam Lal Das, the assisting counsel of Mr.F.S.Nariman, learned senior counsel for the respondent, to obtain instructions on the suggestion given by the Court today.

W.P.(C)No.319/2018

Let this matter be de-tagged from this batch and be listed after four weeks.

(Chetan Kumar)                                                        (H.S.Parasher)
  AR-cum-PS                                                        Assistant Registrar