Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Patna High Court - Orders

Sharktank Telecast Private Limited, vs The State Of Bihar on 18 February, 2025

Author: Rajesh Kumar Verma

Bench: Rajesh Kumar Verma

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.18380 of 2023
                  ======================================================
                  Sharktank Telecast Private Limited,

                                                                            ... ... Petitioner/s
                                                  Versus
                  The State of Bihar

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :    Mr. Avinash Shekhar
                  For the Respondent/s   :    Md. Raisul Haque, Standing Counsel (10)
                                              Mr. Binay Kumar, Adv
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE RAJESH KUMAR VERMA
                                        ORAL ORDER

3    18-02-2025

Put up this case after disposal of Civil Review No. 116 of 2022 (The State of Bihar vs Amarnath Singh @ Amar Nath Singh).

(Rajesh Kumar Verma, J) kiran/-

U