Patna High Court - Orders
Sharktank Telecast Private Limited, vs The State Of Bihar on 18 February, 2025
Author: Rajesh Kumar Verma
Bench: Rajesh Kumar Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.18380 of 2023
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Sharktank Telecast Private Limited,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Avinash Shekhar
For the Respondent/s : Md. Raisul Haque, Standing Counsel (10)
Mr. Binay Kumar, Adv
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CORAM: HONOURABLE MR. JUSTICE RAJESH KUMAR VERMA
ORAL ORDER
3 18-02-2025Put up this case after disposal of Civil Review No. 116 of 2022 (The State of Bihar vs Amarnath Singh @ Amar Nath Singh).
(Rajesh Kumar Verma, J) kiran/-
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