Section 41(2) in The Armed Forces Tribunal (Practice) Rules, 2009
(2)Subject to the directions of the Chairperson or Vice-Chairperson or the Bench, listing of cases in the Daily Cause List shall be in the following order:(i) cases for Pronouncement of Orders,(ii)cases for being spoken to,(iii)cases for Admission,(iv)cases for Order and directions,(v)contempt applications,(vi)part-heard cases, latest part-heard having precedence,(vii)cases posted as per directions of the Court,(viii)cases from the Warning list,
