Supreme Court - Daily Orders
M/S United White Metals Ltd vs The State Of Maharashtra State Of ... on 26 February, 2020
Bench: Mohan M. Shantanagoudar, R. Subhash Reddy
ITEM NO.102 COURT NO.13 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3299/2017
M/S UNITED WHITE METALS LTD Appellant(s)
VERSUS
THE STATE OF MAHARASHTRA STATE OF MAHARASHTRA . & ORS.Respondent(s)
WITH
C.A. No. 3351/2017 (III)
Date : 26-02-2020 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Appellant(s) Mr. J.P. Cama, Sr. Adv.
Mr. Dilip Annasaheb Taur, AOR
Mr. Mayan Prasad, Adv.
Mr. Dilip Annasaheb Taur, AOR
Mr. K.M. Naik, Sr. Adv.
Mr. Arun R. Pedneker, Adv.
Mr. Hitesh Kuar, Sharma, Adv.
Ms. Mukti Chowdhary, AOR
For Respondent(s) Mr. K.M. Naik, Sr. Adv.
Mr. Arun R. Pedneker, Adv.
Mr. Hitesh Kuar, Sharma, Adv.
Ms. Mukti Chowdhary, AOR
Mr. J.P. Cama, Sr. Adv.
Mr. Dilip Annasaheb Taur, AOR
Mr. Mayan Prasad, Adv.
Ms. Suruchi Kumar, Adv.
Signature Not Verified
Mr. P.V. Dinesh, AOR
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2020.02.27
17:01:56 IST
Reason: Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Abhay anil Anturkar, Adv.
for M/S Dr. R.R. Deshpande And Associates, AOR
2
Mr. Sushil Karanjkar, Adv.
Mr. Rahul Chitris, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List ON 04.03.2020.
(GULSHAN KUMAR ARORA) (R.S. NARAYANAN) AR-CUM-PS COURT MASTER