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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(F) in The Ease of Compliance to Maintain Registers under various Labour Laws Rules, 2017

(F)in rule 77, for the words and letter "in Form B", the words, letter and figures, "in Form A specified in the Schedule to the Ease of Compliance to Maintain Registers under various Labour Laws Rules, 2017" shall be substituted;