Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(2)(i) in The Haryana Board of School Education Act, 1969

(i)the committee which may be set up by the Board under sub-section (I) of section 14 and the maximum number of members thereof, the quorum of such committees and the manner in which they shall transact their business;