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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1)(iii) in Incentives to Industries in Bihar, 1986

(iii)For the projects with fixed capital investment of more than rupees one crore, the reimbursible amount would be limited to half per cent of the fixed capital investment subject to a maximum of Rs. 3 lakhs.