Section 47(2)(b) in The Energy Conservation Act, 2001

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Union of India - Subsection

Section 47(2)(b) in The Energy Conservation Act, 2001

(b)all the powers, functions and duties which may, by or under the provisions of this Act, be exercised or discharged by or on behalf of the Bureau, shall until the Bureau is reconstituted under sub-section (3), be exercised and discharged by such person or persons as the Central Government may direct; and

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Union of India - Subsection

Section 47(2)(b) in The Energy Conservation Act, 2001