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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(3)(i) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(i)sections 22, 23, 23A and 26 shall mutatis mutandis apply to the slum rehabilitation area;