Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in The Information Technology (Certifying Authorities) Rules, 2000 13. Validity of licence. (1)A licence shall be valid for a period of five years from the date of its issue.(2)The licence shall not be transferable.
