Section 3(2)(c) in The National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions For Service And Tenure) Rules, 2004

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Union of India - Subsection

Section 3(2)(c) in The National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions For Service And Tenure) Rules, 2004

(c)at least one other Member shall be appointed from amongst women.