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State of Madhya Pradesh - Section

Section 58 in The M.P. Zila Panchayats (Accounts) Rules, 1999

58. Stores and Other Dead Stocks.

- The details of all the items of expendible and issuable nature and dead stock of non-consumable nature purchased or acquired for use of Zila Panchayat shall be recorded in the Stock Register in Form ZP-20A separate folio shall be assigned for each kind of article purchased or acquired by the Zila Panchayat. Separate Registers shall be maintained for the items of dead stock and consumable nature.