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State of Himachal Pradesh - Section

Section 18 in Himachal Pradesh Registration of Marriages Act, 1996

18. Penalty for secreting, destroying or altering marriage register.

- Any person secreting, destroying, or dishonestly or fraudulently altering the marriage register or any part thereof shall, on conviction, be punished with imprisonment for a term which may extend to two years, and shall also be liable to fine.Chapter-VI Miscellaneous