Supreme Court - Daily Orders
Kandasamy And Ors. vs Kolandasamy on 30 April, 2014
¦ITEM NO.96 REGISTRAR COURT.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 7493 OF 2009
BEFORE THE REGISTRAR M.A. SAYEED
KANDASAMY & ORS. Appellant (s)
VERSUS
KOLANDASAMY Respondent(s)
(With office report)
Date: 30/04/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. R. Nedumaran,Adv.
For Respondent(s)
Mrs.Revathy Raghavan,Adv.
UPON hearing counsel the Court made the following
O R D E R
The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.
(M.A. SAYEED) REGISTRAR rd