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State of Uttar Pradesh - Section

Section 17 in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

17. The specimen signature of the Manager of the institution, duly elected, shall be attested by the District Minority Welfare Officer within 14 days :

Provided that if there any difficulty or dispute in attestation of the signature of the Manager as mentioned above the matter will be referred to the Inspector within said period. The inspector shall decide the matter and pass appropriate order within 30 days. The decision of the Inspector shall be final.Part-III Service of Teaching and non Teaching employees