Supreme Court - Daily Orders
Snehalata Khuntia vs Bidyutlata Sahoo . on 10 May, 2016
Bench: Jagdish Singh Khehar, Shiva Kirti Singh
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 2322 OF 2016
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 14398 OF 2015
Snehalata Khuntia … Petitioner
versus
Bidyutlata Sahoo & Ors. … Respondents
O R D E R
There is a huge delay of 231 days in filing the instant petition, for which no satisfactory explanation has been offered by the petitioner.
Thus, though the present petition is liable to be dismissed on the ground of delay itself, yet we have carefully gone through the review petition and the papers connected therewith. We are satisfied that no case for review of this Court’s order dated 1.7.2015 in SLP (C) No. 14398 of 2015 has been made out.
The review petition is, accordingly, dismissed.
.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (Shiva Kirti Singh) New Delhi;
May 10, 2016.
Signature Not Verified Digitally signed by PARVEEN KUMAR Date: 2016.05.10 17:32:26 IST Reason:CHAMBER MATTER SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2322/2016 In SLP(C) No. 14398/2015 SNEHALATA KHUNTIA Petitioner(s) VERSUS BIDYUTLATA SAHOO AND ORS. Respondent(s) (with appln. (s) for c/delay in filing review petition and office report) Date : 10/05/2016 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE SHIVA KIRTI SINGH By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed on the ground of delay as well as on merits.
(Renuka Sadana) (Parveen Kumar) Court Master AR-cum-PS
[signed order is placed on the file]