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Allahabad High Court

Pradeep Kumar Saxena vs Lucknow University,Lucknow Through ... on 4 August, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- SERVICE SINGLE No. - 5432 of 2010

Petitioner :- Pradeep Kumar Saxena

Respondent :- Lucknow UniVersity,Lucknow Through Its Vice Chancellor &
Ors

Petitioner Counsel :- A.M.Tripathi

Respondent Counsel :- S.P.Shukla

Hon'ble Satyendra Singh Chauhan,J.

List on 9.8.2010, as fresh, to enable counsel for the opposite parties to seek instructions in the matter. Order Date :- 4.8.2010 Rao/-