Punjab-Haryana High Court
State Of Haryana Through Collector ... vs Hasina & Anr on 15 May, 2017
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.
RFA No.1589 of 2017 (O&M)
Date of decision: May 15, 2017
State of Haryana & another ...Petitioners
Versus
Hasina and another ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA
Present: Mr. Pritam Saini, Addl. Advocate General, Haryana.
Rajan Gupta, J.
Vide separate detailed order passed in RFA No.1458 of 2017, this appeal has also been dismissed as having been rendered infructuous.
For orders, see RFA No.1458 of 2017.
(RAJAN GUPTA) JUDGE May 15, 2017 'Rajpal' Whether speaking / reasoned Yes / No Whether Reportable: Yes / No 1 of 1 ::: Downloaded on - 05-06-2017 13:46:05 :::