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Delhi High Court - Orders

Airbnb India Private Limited vs Varun Mirchandani on 22 August, 2025

                          $~11
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 1154/2025 & CM APPL. 39053-39055/2025

                                    AIRBNB INDIA PRIVATE LIMITED
                                                                                                              .....Petitioner
                                                                  Through:            Mr. Amit Sibal, Sr. Advocate with Ms.
                                                                                      Roopali Singh, Mr. Yugank Goel and
                                                                                      Mr. Tuhin Dey, Advocates.
                                                                                      Ms. Diya Kapur, Sr. Advocate with
                                                                                      Mr. Sushant Sanjay, Mr. Raghav
                                                                                      Kumar and Mr. Aditya Ladha,
                                                                                      Advocates.

                                                                  versus

                                    VARUN MIRCHANDANI
                                                                                                         .....Respondent
                                                                  Through:            Mr. Siddhant Nath, Mr. Bhavishya
                                                                                      Makhija and Mr. Amaan Khan,
                                                                                      Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ JAIN
                                                                  ORDER

% 22.08.2025 List for further arguments on 22.09.2025 at 3:30 pm. MANOJ JAIN, J AUGUST 22, 2025/ck/pb This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/08/2025 at 21:54:18