Delhi High Court - Orders
Airbnb India Private Limited vs Varun Mirchandani on 22 August, 2025
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1154/2025 & CM APPL. 39053-39055/2025
AIRBNB INDIA PRIVATE LIMITED
.....Petitioner
Through: Mr. Amit Sibal, Sr. Advocate with Ms.
Roopali Singh, Mr. Yugank Goel and
Mr. Tuhin Dey, Advocates.
Ms. Diya Kapur, Sr. Advocate with
Mr. Sushant Sanjay, Mr. Raghav
Kumar and Mr. Aditya Ladha,
Advocates.
versus
VARUN MIRCHANDANI
.....Respondent
Through: Mr. Siddhant Nath, Mr. Bhavishya
Makhija and Mr. Amaan Khan,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 22.08.2025 List for further arguments on 22.09.2025 at 3:30 pm. MANOJ JAIN, J AUGUST 22, 2025/ck/pb This is a digitally signed order.
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