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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Telangana - Subsection

Section 129(2)(d) in Telangana District Boards Act, 1955

(d)the payments to members of the Board of daily allowances for attending meetings of the Board and of any Committees thereof and of expenses incurred in travelling for the purposes of the business of the Board and any Committee thereof at such rates as may be prescribed: