Section 27C(4) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961
(4)The Collector shall maintain a register in C.L.H. Form 42 of the annuity rolls countersigned by him and the renewed or duplicate annuity rolls issued under Rules 27-E and 27-F. Separate pages shall be allotted to annuity rolls relating to different [Prescribed Authorities] [Substituted by ibid.].
