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[Cites 0, Cited by 9] [Section 212] [Entire Act]

Union of India - Subsection

Section 212(7) in The Companies Act, 2013

(7)The limitation on granting of bail specified in sub-section (6) is in addition to the limitations under the Code of Criminal Procedure, 1973 (2 of 1974) or any other law for the time being in force on granting of bail.