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[Cites 0, Cited by 0] [Section 2A(8)] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(8)(b) in The Port Rules for the Port Of Visakhapatnam

(b)A manrope of not less than 21/2 inches circumference on each side of the ladder, the inboard and of the manrope being firmly secured to the ship.