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Supreme Court - Daily Orders

Rashtriya Kisan Mazdoor Sangathan ... vs Union Of India on 31 July, 2018

Bench: Ranjan Gogoi, R. Banumathi

                                          IN THE SUPREME COURT OF INDIA
                                               INHERENT JURISDICTION

                                    REVIEW PETITION (CIVIL) NO.2109 OF 2018
                                                      IN
                                 SPECIAL LEAVE PETITION (CIVIL) NO.35113 OF 2017



     RASHTRIYA KISAN MAZDOOR SANGATHAN (REGD.)                                  Petitioner(s)

                                                          VERSUS

     UNION OF INDIA & ORS.                                                      Respondent(s)



                                                      O R D E R

This Review Petition has been filed against the order dated 23-04-2018 whereby the Special Leave Petition was dismissed.

We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 23-04-2018 is made out. Consequently, the review petition is dismissed.

....................,J.

(RANJAN GOGOI) ....................,J.

                                                                           (R. BANUMATHI)


                         NEW DELHI
Signature Not Verified
                         JULY 31, 2018
Digitally signed by
POOJA ARORA
Date: 2018.08.01
17:09:30 IST
Reason:
 ITEM NO.1001                                          SECTION XI

                S U P R E M E C O U R T O F     I N D I A
                        RECORD OF PROCEEDINGS

REVIEW PETITION (CIVIL) NO.2109 OF 2018 IN SPECIAL LEAVE PETITION (CIVIL) NO.35113 OF 2017 RASHTRIYA KISAN MAZDOOR SANGATHAN (REGD.) Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (FOR ADMISSION) Date : 31-07-2018 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order.
(POOJA ARORA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed Order is placed on the file)