Supreme Court - Daily Orders
Rashtriya Kisan Mazdoor Sangathan ... vs Union Of India on 31 July, 2018
Bench: Ranjan Gogoi, R. Banumathi
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO.2109 OF 2018
IN
SPECIAL LEAVE PETITION (CIVIL) NO.35113 OF 2017
RASHTRIYA KISAN MAZDOOR SANGATHAN (REGD.) Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
O R D E R
This Review Petition has been filed against the order dated 23-04-2018 whereby the Special Leave Petition was dismissed.
We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 23-04-2018 is made out. Consequently, the review petition is dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(R. BANUMATHI)
NEW DELHI
Signature Not Verified
JULY 31, 2018
Digitally signed by
POOJA ARORA
Date: 2018.08.01
17:09:30 IST
Reason:
ITEM NO.1001 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO.2109 OF 2018 IN SPECIAL LEAVE PETITION (CIVIL) NO.35113 OF 2017 RASHTRIYA KISAN MAZDOOR SANGATHAN (REGD.) Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (FOR ADMISSION) Date : 31-07-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order.
(POOJA ARORA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed Order is placed on the file)