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[Cites 0, Cited by 0] [Section 220(2)] [Section 220] [Entire Act]

Union of India - Subsection

Section 220(2)(e) in The Coal Mines Regulations, 2017

(e)plans and sections of the area prepared adhering to general requirements under these regulations, showing details of exploration work that is already completed and also the remaining area over which drilling or any other exploration work are yet to be undertaken.