Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act] State of Bihar - Subsection Section 84(2)(i) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (i)work under the overall guidance from the State Child Protection Unit and implement the directions issued from the State Government from time to time;