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State of Uttar Pradesh - Section

Section 55 in U.P. Security Prisoners Rules, 1972

55. Searches.

- All security prisoners and their cells and wards shall be searched not less than once a week, and oftener if the Superintendent considers it necessary, by the Jailor, or the Deputy Jailor, as detailed by the Superintendent. Special precautions shall be taken to make the searches through, and the fact of the search shall be noted in the Jailors Report Book.