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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

7. Functions of the EAMCET Committee.

- The EAMCET Committee shall take decisions on the following issues relating to the EAMCET:
(1)Cost of the application and fee to be collected from the candidates of EAMCET.
(2)Norms for the payment of remuneration for different items/ services undertaken in connection with EAMCET work.
(3)Date of announcement of results.
(4)Such other issues as may be referred by the Chairman of the Committee and Competent Authority.