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State of Rajasthan - Section

Section 124 in Rajasthan District Board Account Rules

124.

The authority granted by an approval to an estimate for an original work shall be strictly limited to the precise object for which the estimate was intended to provide. Any anticipated or actual saving on an approved estimate shall not be applied to carry out additional work not contemplated in the original plan and estimate for work. The originals of approved estimate whether original or revised, and deviation statements shall remain with Accountant.Execution of work