Section 20(1)(d) in Karnataka Tax on Lotteries Act, 2004

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State of Karnataka - Subsection

Section 20(1)(d) in Karnataka Tax on Lotteries Act, 2004

(d)to enter and search such places, including the search of the promoter or person acting on behalf of the promoter found there, where concealment of facts relating to the business are suspected,

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State of Karnataka - Subsection

Section 20(1)(d) in Karnataka Tax on Lotteries Act, 2004