Delhi High Court
Dilshad Khan vs State (N.C.T.) Of Delhi on 27 September, 2012
Author: A.K. Pathak
Bench: A.K. Pathak
HIGH COURT OF DELHI: NEW DELHI
+ CRL. APPEAL No. 1432/2011
%
Judgment reserved on 11th September, 2012
Judgement delivered on 27th September, 2012
DILSHAD KHAN ......Appellant
Through: Mr. Sudhir Nandrajog, Sr. Adv.
with Mohd. Faraz, Adv.
Versus
STATE (N.C.T.) OF DELHI ....Respondent
Through: Mr. Mukesh Gupta, APP with
SI Ved Parkash, P.S.
Jahangirpuri.
A.K. PATHAK, J.
For order see Crl. Appeal No.1305/2011.
A.K. PATHAK, J September 27, 2012 ga