Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(e) in The Khadi Mark Regulations, 2013 (e)has any interest in any business undertaking dealing with any activity related to khadi and khadi products or any other activity or industry specified or deemed to be specified in these Regulations;
